Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155(9)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(9)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)entries shall not be made on the back of the caution order, if more than one Caution Order form or page is used, pages shall be serially numbered;