Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 64 in Kerala Factories Rules, 1957

64. Certain workers to be supplied with certain clothing free of charge.

- Male adult workers whose names are entered in the Register prescribed under section 22(1) shall be supplied by the occupier, with a tight head dress, a tight fitting shirt or banyan and a tight fitted pair of shorts free of cost. At least two such sets shall be supplied every year so that workers concerned may always be dressed in tight clothing kept as clean as possible consistent with their duties in the factory.