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Bengal Presidency - Section

Section 73 in The Calcutta Port Rules, 1943

73. Inspection of licenses.

- Every manjhi in charge of a flat or boat plying in the port shall carry his own license and the license of his flat or boat, each of which shall be produced whenever it is required by the Port Police of by an officer duly authorised by the Commissioners.The license of a passenger boat shall also be produced for inspection at the request of any passenger.