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[Cites 0, Cited by 0] [Section 112(3)] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(3)(v) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(v)establishment and maintenance of institutions for imparting training in Vedas, Agamas and Powrohityam and for conducting examinations for awarding certificates in Veda,Agama and Powrohityam;