Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 31Q in The Karnataka Minor Mineral Concession Rules, 1994 31Q. Application of Certain Rules for lease granted or renewed under Chapter. - The provisions of Rule 6,7,8,20 and Rules 36 to 41 shall " Mutatis Mutandis " apply to Quarry leases granted or renewed under this Chapter.
