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Madhya Pradesh High Court

Adityanath Mishra vs Registrar on 2 May, 2016

WP-5073-2015

(ADITYANA TH MISHRA Vs REGISTRAR)
02-05-2016

Shri C. P. Dwivedi learned counsel for the petitioner. As prayed, adjourned. List after eight weeks.

(RAVI SHANKAR J HA) JUDGE