Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Mala Kundan Rai @ Mala Rajeev Agarwal vs Rajeev Ramgopal Agarwal on 15 March, 2022

Author: Abhay Ahuja

Bench: A. A. Sayed, Abhay Ahuja

SRS
                                            1
                                                           12-FCA(ST)-4839-2022.doc

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          CIVIL APPELLATE JURISDICTION
FAMILY COURT APPEAL (STAMP) NO. 4839 OF 2022

Mala Kundan Rai @ Mala Rajeev Agarwal                  .. Appellant
      V/s
Rajeev Ramgopal Agarwal                                .. Respondent
                            *******
Mr. Sushil Shukla for the Appellant.
Mr. Vivek Joshi for the Respondent.

                                         *******
                                       CORAM: A. A. SAYED &
                                              ABHAY AHUJA, JJ.

DATE : 15th MARCH 2022 P.C. :-

1. Learned Counsel for the Respondent-Husband, seeks time to file Affidavit-In-Reply. The Affidavit-In-Reply to be filed within three weeks with a copy to other side. Re-joinder, if any, be filed by the next date.
2. Until the next date, the impugned order dated 29 th October 2021 shall stand stayed.
3. Stand over to 26th April 2022.

(ABHAY AHUJA, J.) (A. A. SAYED, J.) 1/1 ::: Uploaded on - 16/03/2022 ::: Downloaded on - 17/03/2022 03:25:05 :::