Bombay High Court
Mala Kundan Rai @ Mala Rajeev Agarwal vs Rajeev Ramgopal Agarwal on 15 March, 2022
Author: Abhay Ahuja
Bench: A. A. Sayed, Abhay Ahuja
SRS
1
12-FCA(ST)-4839-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FAMILY COURT APPEAL (STAMP) NO. 4839 OF 2022
Mala Kundan Rai @ Mala Rajeev Agarwal .. Appellant
V/s
Rajeev Ramgopal Agarwal .. Respondent
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Mr. Sushil Shukla for the Appellant.
Mr. Vivek Joshi for the Respondent.
*******
CORAM: A. A. SAYED &
ABHAY AHUJA, JJ.
DATE : 15th MARCH 2022 P.C. :-
1. Learned Counsel for the Respondent-Husband, seeks time to file Affidavit-In-Reply. The Affidavit-In-Reply to be filed within three weeks with a copy to other side. Re-joinder, if any, be filed by the next date.
2. Until the next date, the impugned order dated 29 th October 2021 shall stand stayed.
3. Stand over to 26th April 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) 1/1 ::: Uploaded on - 16/03/2022 ::: Downloaded on - 17/03/2022 03:25:05 :::