Rajasthan High Court - Jaipur
Devendra Jain S/O Shanti Lal Jain vs The State Of Rajasthan on 2 April, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 5895/2019
Devendra Jain S/o Shanti Lal Jain
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Hemant Taylor for Mr. RS Saini HON'BLE MR. JUSTICE ALOK SHARMA Order 02/04/2019 The petitioner is directed to file an additional affidavit stating the reasons for delay in his appointment.
Put up after two weeks, as prayed.
(ALOK SHARMA),J DK (Downloaded on 06/06/2021 at 07:11:29 AM) Powered by TCPDF (www.tcpdf.org)