Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 739] [Entire Act] State of Haryana - Subsection Section 739(f) in Punjab Jail Manual (f)convicts with influence in the district in which they are confined or who are violent or dangerous characters;
