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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2)(b) in The Rajasthan Water Supply and Sewerage Corporation Act, 1979

(b)the installation of meters or the transfer of their connection, and their use, maintenance, testing, disconnection and reconnection, the fees, rent and other charges in respect thereof, including the furnishing of security by the consumer and matters connected therewith;