Bombay High Court
Raosaheb Mahadev Sathe vs The State Of Maharashtra And Ors on 19 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 236 OF 2018
Rama Dhondiba Bhosale ....Petitioner
V/S
Raosaheb Mahadev Sathe And Ors. ....Respondent
WITH WRIT PETITION NO. 13763 OF 2017 Mr. Sonbapu Tukaram Gadre ....Petitioner V/S State Of Maharashtra Through Agp And Ors. ....Respondent WITH WRIT PETITION NO. 13764 OF 2017 Mr. Sonbapu Tukaram Gadre ....Petitioner V/S State Of Maharashtra Through Agp And Ors. ....Respondent WITH WRIT PETITION NO. 11607 OF 2018 Raosaheb Mahadev Sathe ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Mr S M Gorwadkar i/by Mr Rahul Shivaji Kadam, Advocate For Petitioner in WP/236/18; Mr Anant Vadgaonkar i/by Mr P B Kulkarni, Advocate for Petnr in WP/11607/18 and for R No.1 in WP/236/18; Mr Ashok B. Tajane, Advocate for R.no.2 in WP/236/18 and for Page 1/2 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:29:25 ::: R No. 4 in WP/11607/17;
Mr V M Mali, AGP for Rspdt - State in above 4 WP; Mr Ajinkya Udane, Advocate for R No. 5 and 6 in WP/13763/17 and WP/13764/17.
CORAM : B.R. GAVAI &
M. S. KARNIK, JJ
DATE : 19th October, 2018
P.C. :
In view of the joint request made by the learned Counsel for the parties, stand over to 22/11/2018. Ad-interim order, if any, to continue till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/10/2018 ::: Downloaded on - 22/10/2018 01:29:25 :::