Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(d) in The Bengal Medical Act, 1914 (d)[ the expressions "President" and "Vice-President" mean respectively the President and the Vice-President of the Council; and] [Clauses (b1), (d) and (e) inserted by West Bengal Act 16 of 1954.]
