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State of Uttar Pradesh - Section

Section 8 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

8. Age limit. - The minimum age shall on the first day of July of the academic year following next after the year in which the advertisement of the vacancy is made under Rule 7 be :

(1)In relation to the post of an Assistant Teacher 21 years.
(2)In relation to the post of Head Master 30 years.][9. Selection Committee. - For appointment of Headmaster and Assistant Teacher in institutions other than minority institutions and in the minority institutions, tire Management shall constitute a Selection Committee as follows :] [Substituted by Notification No. 3227/XV-6-10(8)79 - UPA-34-1972-Rule-1978-AM(1)-1981, dated 31.5.1984 (w.e.f. 13.6.1984).]A - Institutions other than Minority Institutions :
(i)For the post of headmaster :
(1)Manager;
(2)a nominee of the District Basic Education Officer;
(3)a nominee of the Management;
(ii)For the post of Assistant Teacher;
(1)Manager;
(2)Headmaster of the recognised school in which appointment is to be made;
(3)a nominee of the District Basic Education Officer;B - Minority Institutions :
(i)For the post of Headmaster;
(1)Manager;
(2)two nominees of Management;
(ii)For the post of Assistant Teacher;
(1)Manager;
(2)Headmaster of the recognised school in which the appointment is to be made;
(3)[ A specialist in the subject nominee by the District Basic Education Officer.] [Substituted by Notification No. M.S.-51/XV-6-99-14(1)-84, dated 20-09-1999, published in the U.P. Gazette, Extraordinary, dated 20.9.1999.]