Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 18A(3)] [Section 18A] [Entire Act]

State of Tamilnadu - Subsection

Section 18A(3)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)"manager" means the secretary, or, any person holding office as president, manager or correspondent of a private school, who is managing or administering the affairs of such private school;