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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2)(d) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(d)approve the necessary expenditure to be incurred by the Competent Authority for taking possession and realization of the assets of the Financial Establishment;