Patna High Court - Orders
Smt.Smita Sinha & Ors vs The State Of Bihar & Ors on 3 December, 2014
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court CWJC No.15227 of 2010 (3) dt.03-12-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15227 of 2010
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Smt. Smita Sinha & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ashok Kumar Choudhary
For the Respondent/s : Mr. (Gp18)
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
3 03-12-2014Issue notice to respondent no. 5 by both processes i.e. under ordinary process as well as under registered cover with A/D for which requisites etc. must be filed within two weeks from today, failing which the application shall stand dismissed as against respondent no. 5 without further reference to the Bench.
List this matter after service of notice or appearance of respondent no. 5 whichever is earlier.
However, in the meantime, the Patna Municipal Corporation may also file its counter affidavit.
(Hemant Kumar Srivastava, J) SHAHZAD/-
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