Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in The Northern India Ferries Act, 1878 17. Tolls, rents, compensation and fines are to form part of revenue of State. - All tolls, rents, compensation and fines under this Act (other than tolls received by any lessee) shall form part of the revenues of the State.
