Patna High Court - Orders
Kamleshwar Thakur & Ors vs Umesh Dutt Thakur & Ors on 9 May, 2016
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court MA No.124 of 2012 (7) dt.09-05-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.124 of 2012
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Kamleshwar Thakur & Ors
.... .... Appellant/s
Versus
Umesh Dutt Thakur & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Binod Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
7 09-05-2016Seen the office note.
Learned counsel for the appellants has submitted that the order impugned has been complied with, today itself.
Respondents be noticed and for which appellants is directed to file requisites etc. under registered cover with A/D as well as ordinary process within fortnight after summer vacation, failing which this application shall stand rejected without further reference to the Bench.
Call for lower court record of Probate Revocation Case No.4 of 2004 from the court of learned Subordinate Judge, Ist, Buxar.
List for admission after receipt of lower court record as well as execution report.
(Aditya Kumar Trivedi, J) PN/-
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