Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(g) in Delhi University Act, 1922 (g)"teachers" includes Professors, Readers, Lecturers and other persons imparting instruction in the University or in any College or Hall;
