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State of Madhya Pradesh - Section

Section 1 in The M.P. Panchayat Nirvachan Niyam, 1995

1. Short title and commencement.

(1)These rules may he called the Madhya Pradesh Panchayat Nirvachan Niyam, 1995.
(2)They shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".