Section 21(2)(d) in The Indian Post Office Act, 1898

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Union of India - Subsection

Section 21(2)(d) in The Indian Post Office Act, 1898

(d)provide for the granting of receipts for, and the granting and obtaining of certificates of, posting and delivery of postal articles and the sums to be paid, in addition to any other postage, for such receipts and certificates; and

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Union of India - Subsection

Section 21(2)(d) in The Indian Post Office Act, 1898