Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 396 in Orissa Municipal Rules, 1953 396. The Council shall also pay the leave salary and pensionary contributions from the Municipal Fund to Government in the manner and at the prescribed rates for the period the Executive Officer serves the Municipality.
