Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 57 in The Patents (Amendment) Act, 2002 57. Amendment of section 133.- In section 133 of the principal Act, the following Explanation shall be inserted at the end, namely:-' Explanation.- For the purposes of this Chapter'' country'' includes a group or union of countries or Inter- governmental organisation.'.
