Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in The Orissa Agricultural Produce Markets Rules, 1958 29. Copy of the meeting-A copy of the proceedings of every. - meeting of the Market Committee shall be forwarded to the Director or any other person authorised by the Director in this behalf.
