Delhi High Court - Orders
Fraternity Against Corruption (Reg. ... vs Delhi Development Authority & Ors on 17 January, 2019
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5926/2013
FRATERNITY AGAINST CORRUPTION
(REG. TRUST) ..... Petitioner
Through: Mr. Madhanshu Tripathi and
Mr. Harsh Sharma, Advocates
versus
DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents
Through: Mr. Satyakam, ASC for GNCTD
Ms. Shobhana Takiar, Advocate for
DDA
Mr. Gaurang Kanth, Standing counsel
with Mr. Aman Bakhshi, Advocate
for SDMC
Ms. Monika Gosain and Mr. A.
Sinha, Advocates for DJB
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 17.01.2019 Bench has not assembled today. Re-list on 26.02.2019.
BY ORDER COURT MASTER JANUARY 17, 2019/sk