Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(f) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 (f)After finalizing the proposal, the Canal Officer shall initiate and complete the process of formation of Water Users' Association.
