Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 123 in Jharkhand Municipal Act, 2011 123. Internal and social audit. - The State Government or the municipality may provide for internal audit of the day-to-day accounts of the municipality in the manner prescribed.
