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Union of India - Section

Section 1 in The Voluntary Surrender Of Salaries (Exemption From Taxation) Act 1961

1. Short title.

- This Act may be called the Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961 .Extended to Goa, Daman and Diu Dadra Nagar Haveli and Pondicherry (w. e. f. 1. 4. 63) by Reg. 3 of 1963, Section 3 (2) and Sch.