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Supreme Court - Daily Orders

Barna Das vs Rashi Peripherals Limited on 2 April, 2026

     ITEM NO.1628                                COURT NO.3                      SECTION XVI-A

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Transfer Petition (Criminal) No.308/2026

     BARNA DAS                                                                   Petitioner(s)

                                                    VERSUS

     RASHI PERIPHERALS LIMITED                                                   Respondent(s)

     [FOR ADMISSION
     IA No. 92698/2026 - EX-PARTE STAY]

     Date : 02-04-2026 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ATUL S. CHANDURKAR

     For Petitioner(s) :
                                      Ms. Purnima Jauhari, AOR
                                      Ms. Arna Das, Adv.
                                      Dr. Brij Bhushan K Jauhari, Adv.
                                      Mr. Deepak Jyoti Ghildiyal, Adv.
                                      Mr. Harsh Mahan, Adv.

     For Respondent(s) :

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice returnable on 08.05.2026 In the meantime, there shall be stay on further proceedings in Summary Case/1844/2025 titled as “Rashi Peripherals Limited vs. Barna Das” pending before the learned Judicial Magistrate First Class, 33 rd Court, Ballard Pier, Mazgaon, District Mumbai. (KRITIKA TIWARI) Signature Not Verified (AKSHAY KUMAR BHORIA) SENIOR PERSONAL ASSISTANT Digitally signed by KRITIKA TIWARI COURT MASTER (NSH) Date: 2026.04.06 16:40:03 IST Reason: