Supreme Court - Daily Orders
Barna Das vs Rashi Peripherals Limited on 2 April, 2026
ITEM NO.1628 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.308/2026
BARNA DAS Petitioner(s)
VERSUS
RASHI PERIPHERALS LIMITED Respondent(s)
[FOR ADMISSION
IA No. 92698/2026 - EX-PARTE STAY]
Date : 02-04-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :
Ms. Purnima Jauhari, AOR
Ms. Arna Das, Adv.
Dr. Brij Bhushan K Jauhari, Adv.
Mr. Deepak Jyoti Ghildiyal, Adv.
Mr. Harsh Mahan, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 08.05.2026 In the meantime, there shall be stay on further proceedings in Summary Case/1844/2025 titled as “Rashi Peripherals Limited vs. Barna Das” pending before the learned Judicial Magistrate First Class, 33 rd Court, Ballard Pier, Mazgaon, District Mumbai. (KRITIKA TIWARI) Signature Not Verified (AKSHAY KUMAR BHORIA) SENIOR PERSONAL ASSISTANT Digitally signed by KRITIKA TIWARI COURT MASTER (NSH) Date: 2026.04.06 16:40:03 IST Reason: