Himachal Pradesh High Court
Sukhwinder Singh vs . State Of H. P. & Ors. on 4 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sukhwinder Singh vs. State of H. P. & Ors.
CWP No. 2326 of 2022 02.05.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
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Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Mr. Ranjan Sharma, Mr. Ashwani K. Sharma, Addl. A.Gs. with Mr. Bhupinder Thakur and Mr. Yudhbir Thakur, Dy.
A.Gs., for respondents-State.
Admit.
(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) Judge May 2, 2022 (sanjeev) ::: Downloaded on - 04/05/2022 20:06:46 :::CIS