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[Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act]

State of Uttar Pradesh - Subsection

Section 256(1)(v) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(v)Three persons, out of which one shall be a woman, representing the employers of the building and other construction industry, to be nominated by the State Government;