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State of Madhya Pradesh - Section

Section 2 in The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987

2. Definitions.

- In this Act, unless the context otherwise requires,-
(a)"Administrator" means the Administrator appointed under Section 5;
(b)"Appointed day" means the 21st day of April, 1982;
(c)"Institute" means the Samrat Ashok Technological Institute (Degree) Vidisha, an Engineering College run and managed by the Maharaja Jiwajirao Education Society, Vidisha;
(d)"Society" in relation to the Institute means the Maharaja Jiwajirao Education Society, Vidisha.