Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(i) in Gorkhaland Territorial Administration Act, 2011

(i)the general procedure at the election including the time, place and horns of poll and the method by which votes shall be cast;