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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(f) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(f)bring to the notice of the State Level Authority, if any unexpected deterioration or contamination of ground water resources is reported within the said plan period and after necessary investigation into the causes, take step to rectify the situation under the guidance and supervision of the State Level Authority;