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State of Maharashtra - Section

Section 174C in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

174C.

The meetings of the Students' Council shall be presided over by the Vice-Chancellor and in his absence by the Chairman of the Council, The Vice-Chancellor shall nominate a member of the Council to preside over the meeting of the Council in the absence of both the Vice-Chancellor and the Chairman of the Council.