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Madhya Pradesh High Court

Akhilesh Upadhyay vs The State Of Madhya Pradesh on 18 April, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-04-2024 Shri K.K.Pandey - Advocate for the petitioner.

Shri Aryan Shukla - Advocate for the prosecuting agency. Shri Amit Sharma - Advocate for the State.

Learned counsel for the Lokayukt submits that copy of petition alongwith annexures has not been supplied.

Learned counsel for the petitioner, however, submits that soft copy of the same has already been sent through e-mail.

Learned counsel for the prosecuting agency assures that he will download the same from e-mail and seek instructions.

Let the same be done.

List in the week commencing 29.04.2024.



                                (SHEEL NAGU)                                (AMAR NATH (KESHARWANI))
                                    JUDGE                                            JUDGE

                           @s




Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 4/22/2024
10:11:45 AM