Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] Union of India - Subsection Section 50(2)(b) in The Central Motor Vehicles Rules, 1989 (b)the registration mark shall also be painted on the right and left side on the body of the vehicle in the case of a transport vehicle;