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[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(1)(e) in The Indian Post Office Rules, 1933

(e)Logistic Post Articles shall be presented for booking in such a manner that they are safe for transmission, and secure against pilferage, tampering, manipulation, damage or leakage;