Orissa High Court
Rajendra Patra vs Berhampur Municipality on 6 January, 2025
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
S.A No. 338 of 1988
Rajendra Patra .... Appellant
None
-versus-
Berhampur Municipality .... Respondent
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 06.01.2025
10. 1. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
2. None appears on behalf of the Appellant on call.
3. List this matter in the week commencing from 20.01.2025.
(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 07-Jan-2025 14:16:04