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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Legal Metrology (Packaged Commodities) Rules, 2011

(3)[ The width of the letter or numeral shall not be less than one third of its height, except in the case of numeral "1" and letters (i), (I) and (l);] [Substituted 'The height of letters in the declaration shall not be less than 1 mm height and when blown, formed, molded, embossed or perforated, the height of letters shall not be less than 2 mm.' by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).]Provided that the width of the letter or numeral shall not be less than one third of its height, except in the case of numeral '1' and letters (i), (I) and (l);[Table-I] [Substituted by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).]Minimum height of numeral
Serial Number Area of Principal display panel in squarecentimeters (A) Minimum height of numerals and letters inmillimeters Minimum height of numerals and letters whenblown, formed or molded on surface of container in millimeters
  (1) (2) (3)
1 A < 50 1.0 1.5
2 50 < A < 100 1.5 3.0
3 100 < A < 500 2.5 4.0
4 500 < A < 2500 4.0 6.0
5 2500< A 6.0 6.0
[Table-II] [Omitted by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).][Inserted by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).]
Table-IIMinimum height of numeral{|
Serial Number Net quantity in length, area or number, area ofprincipal display panel Minimum height in mm
    Normal case When blown, formed, molded, embossed orperforated on container
1 Upto 100 cm2 1 2
2 Above 100 cm2and upto 500 cm2 2 4
3 Above 500 cm2and upto 2500 cm2 4 6
4 Above 2500 cm2 6 6
|}