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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Cable Television Networks Rules, 1994

(2)Every broadcaster shall file his declaration of the nature and prices of channels under sub-rule (1) before the authority and the Central Government within fifteen days of the date of notification by the Central Government under section 4-A of the Act.