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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Lakshadweep - Subsection

Section 28(6) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(6)After the conclusion of the investigation, the Judge shall submit his report to the appropriate Government stating therein his findings and the reasons thereof on each of the articles of charges separately with such observations on the whole case as he thinks fit.