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State of Odisha - Section

Section 11 in The Gopalpur Port Rules, 1987

11. Moving and warping of vessels.

(1)All vessels within the port shall be moved or warped from the place as required and by such means or appliances as may be ordered by the Conservator in consultation with the master of such vessels.
(2)No vessel shall cast off a warp that has been made fast to her to assist a vessel moving, without being required to do so by the officer-in-charge of the vessel moving.