Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 38 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963 38. Form of Testimonial. - A specimen copy of the form of testimonial is set out in Appendix E. Testimonials will be returned to candidates when the examination is completed.
