Bombay High Court
Nandlal Gokul Kharwar ... vs Salim Mohammed Daudani on 15 March, 2023
Author: P. K. Chavan
Bench: P. K. Chavan
Board Sr.No.:-43
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 94 OF 2023
Nandlal Gokul Kharwar ....APPELLANT
(deceased)thr.lrs.1.1)smt. Dharmadevi W/o
Nandlal Kharwar
V/S
Salim Mohammed Daudani ....RESPONDENT
WITH FIRST APPEAL NO. 95 OF 2023 Smt. Dharmadevi W/o Nandlal Kharwar Being ....APPELLANT Lrs.ofshri.nandlal Gokul Kharwar Since Deceased And Ors.
V/S Salim Mohammed Daudani ....RESPONDENT WITH INTERIM APPLICATION NO. 794 OF 2023 In First Appeal 94 OF 2023 Nandlal Gokul Kharwar ....PETITIONER (deceased)thr.lrs.1.1)smt. Dharmadevi W/o Nandlal Kharwar V/S Salim Mohammed Daudani ....RESPONDENT WITH INTERIM APPLICATION NO. 1204 OF 2023 Page 1/2 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 16/03/2023 17:20:35 ::: In First Appeal 94 OF 2023 Nandlal Gokul Kharwar ....PETITIONER (deceased)thr.lrs.1.1)smt. Dharmadevi W/o Nandlal Kharwar V/S Salim Mohammed Daudani ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN J DATE : 15th March, 2023 P.C. :
Due to paucity of time, stand over to 02/05/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 16/03/2023 ::: Downloaded on - 16/03/2023 17:20:35 :::