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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(g)"Management" in relation to a college means the Committee of Management or person or authority vested with the power to manage and conduct the affairs of the college;