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[Cites 0, Cited by 21] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(2) in The Tamil Nadu Co-Operative Societies Act, 1983

(2)The Registrar may, on receipt of such reference,-
(a)decide the dispute himself or transfer it for disposal to any person subordinate to, and empowered by, him; or
(b)subject to such Rules as may be prescribed, refer it for disposal to an Arbitrator or Arbitrators.