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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(23) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(23)[ "Teacher of the University" means a Professor, Associate Professor, Assistant Professor, or any other person, holding a teaching post including a part-time teaching post, appointed or recognized as such by the University;] [[Clause (23) substituted by W.B. Act 12 of 2011, which was earlier as under :'(23) 'Teacher of the University' means a Professor, Reader, Lecturer or any other person, holding a teaching post, appointed or recognized as such by the University;'.]]