Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 24B(1)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(1)(b) in University of Rajasthan Act, 1946

(b)for the Faculty of Law :-
(i)University Professors of Law a or Principals of Law Colleges;
(ii)University Readers in Law in case there is no University Professor;
(iii)Heads of the Departments of Law, being whole-time teachers of law, in affiliated colleges which are not separate law colleges, not below the rank of Professors.