Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 16 March, 2026
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~13 to 21 & 73, 74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015, CRL.M.As. 6570/2024, 7413/2024 &
38749/2025
DR ANBUMANI RAMADOSS .....Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv, Mr.
Vibhor Garg, Mr. Sumit Kr. Mishra,
Mr. Keshav Tiwari and Ms. Ankita
Advocates
versus
CBI .....Respondent
Through: Mr. Ripudaman Bhardwaj, SPP
14
+ CRL.M.C. 4443/2015, CRL.M.As. 6594/2024, 6595/2024 &
38846/2025
ANBUMANI RAMADOSS .....Petitioner
Through: Appearance not given
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) .....Respondent
Through: Appearance not given
15
+ CRL.M.C. 4480/2015
DR KESHAV KUMAR AGARWAL .....Petitioner
Through: Mr. Nishi Kant Singh and Ms.
Geetanjali Setia, Advocates
versus
CENTRAL BUREAU OF INVESTIGATION ( CBI).....Respondent
Through: Appearance not given
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/03/2026 at 22:04:07
16
+ CRL.M.C. 5003/2015
SURESH SINGH HADORIA .....Petitioner
Through: Mr. Shailendra Singh, Advocate
versus
CENTRAL BUREA OF INVESTIGATION .....Respondent
Through: Appearance not given
17
+ CRL.M.C. 5005/2015
NITIN GOTHWAL .....Petitioner
Through: Appearance not given
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Appearance not given
18
+ CRL.M.C. 5007/2015
PAWAN BHAMBANI .....Petitioner
Through: Appearance not given
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Appearance not given
19
+ CRL.REV.P. 25/2016
CBI .....Petitioner
Through: Appearance not given
versus
DR VINDHU AMITABH & ANR .....Respondents
Through: Appearance not given
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/03/2026 at 22:04:07
20
+ CRL.REV.P. 38/2016
CENTRAL BUREAU OF INVESTIGATION .....Petitioner
Through: Mr. Ripudaman Bhardwaj, SPP
versus
J S DHUPIA & ORS .....Respondents
Through: Mr Kumar Vaibhaw and Ms Somaya
Gupta, Advocates for R-1 & 2
Mr. Sanjeev Goyal, Advocate for R-5
21
+ CRL.M.C. 878/2021
DR SANJEEV KUMAR RASANIA .....Petitioner
Through: Appearance not given
versus
CBI & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, SPP
73
+ CRL.M.C. 58/2017
K V S RAO .....Petitioner
Through: Appearance not given
versus
CBI .....Respondent
Through: Mr. Ripudaman Bhardwaj, SPP
74
+ CRL.M.C. 688/2017
K V S RAO .....Petitioner
Through: Appearance not given
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/03/2026 at 22:04:07
Through: Mr. Ripudaman Bhardwaj, SPP
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 16.03.2026
1. It is stated that written submissions filed by both the parties are on record.
2. Trial Court Records has also been received.
3. List for final disposal on 03.09.2026.
4. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J MARCH 16, 2026/rr/GJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 22:04:07